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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(2)(f) in The Maharashtra University of Health Sciences Act, 1998

(f)The budget shall be prepared in the following three distinct parts:-
(i)maintenance;
(ii)development; and
(iii)independent project or scheme or collaborative programmes grants;