Orissa High Court
Deepak Mohanty vs Opsc & Anr. .... Opposite Parties on 10 April, 2023
Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C)(OAC) No.1971 of 2008
Deepak Mohanty .... Petitioner
Mr. B.K. Sharma, Advocate
-versus-
OPSC & Anr. .... Opposite Parties
Mr. G.P. Dutta, Advocate
(appearing for OPSC)
CORAM:
JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
10.04.2023 Order No
07. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.
2. Mr. G.P. Dutta, learned counsel appearing for the OPSC filed the relevant regulations of the year 1952 & 1994 in Court today. The same be kept in record. Let a copy of the same be served on Mr. B.K. Sharma, learned counsel for the Petitioner in course of the day.
3. As requested by Mr. B.K. Sharma, learned counsel for the Petitioner, list this matter on 18.04.2023.
(Biraja Prasanna Satapathy) Judge Sneha