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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

Bombay Presidency - Subsection

Section 107(1)(y) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(y)an order under Section 91,
(ya)[ an order section 121,] [Clause (ya) was inserted by Bombay 4 of 1960, s. 13.]