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State of Andhra Pradesh - Section

Section 68 in Andhra Pradesh Rules Under the Registration Act, 1908

68.

In the case of a purdahnashin lady who does not appear before a Registering Officer and whose examination in connected with the registration of a document or the attestation of a Power of Attorney is conducted in the officer through a hammamnee or mama the finger impression shall be taken by the hammamnee or mama who shall be clearly instructed as at altered as show below."Each impression on this page excepting of which was taken by a hammamnee or mama under my Instruction, has been affixed in my presence, etc."