Section 12(2)(a) in The Bihar Public Irrigation and Drainage Works Act, 1947

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(a) in The Bihar Public Irrigation and Drainage Works Act, 1947

(a)the cost of preparing under the orders of the [Provincial] [Substituted by A.L.O. for State.] Government a rough plan and estimate of cost, if any, of the proposed work; and

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State of Bihar - Subsection

Section 12(2)(a) in The Bihar Public Irrigation and Drainage Works Act, 1947