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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(4)(iv) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(iv)a provision requiring the deduction of salaries and allowances of all or any class of persons employed by the university;