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[Cites 0, Cited by 0] [Section 57(8)] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(8)(f) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(f)if it is not returned in the cover sent along with it to the elector by the Returning Officer.