Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(c) in The Coal Mines Provident Fund Scheme

(c)[ in respect of any period of currency commencing on or after the 1st July, 1964 [but before the 1st April, 1968] [The words 'and record in the appropriate columns of the contribution card entries showing the amount of wages earned by such employee in every month or week' substituted vide Notification No. PF 1/2 (114)56 I dated 10.1.1958.] in Form T or in Form U annexed hereto as the case may be.]