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State of Rajasthan - Section

Section 293 in Rajasthan Panchayati Raj Rules, 1996

293. Regulations of pay, leave, allowances, pension etc.

- Except as provided in these rules, the pay, allowances, increments, GPF, State Insurance deductions, pension, Gratuity, Voluntary retirement, Compulsory Retirement etc., leave, deputation and other conditions of service of the members of the service shall be regulated mutans mutandis by the Rajasthan Service Rules, 1951 and the Rajasthan Travelling Allowance Rules as amended from time to time.