Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(e) in Rajasthan Lunacy Rules, 1962 (e)The private Property Book and the private Money Account shall be examined by Audit Officer in the same as the public accounts, and the property shall be checked by such officer at the time of audit.
