Himachal Pradesh High Court
District Collector Bilaspur vs . Anbar Hussain & on 19 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
District Collector Bilaspur vs. Anbar Hussain & .
another.
RSA No.340 of 2017 19.04.2022 Present: Mr. Hemant Vaid, Additional Advocate General, for the appellants Mr. Amit Singh Chandel, Advocate, for respondent No.1.
Ms. Vandana Kumari, Advocate, for respondent No.2 RSA No. 340 of 2017 & CMP No. 5258 of 2019 List for hearing on 1.6.2022 (Vivek Singh Thakur) Judge April 19, 2022 (veena) ::: Downloaded on - 20/04/2022 20:06:25 :::CIS