Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(4) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (4)The licensee shall report to the Chief Electrical Inspector the name and licence number of the operator together with his letter of consent and any change in personnel.
