Supreme Court - Daily Orders
Punjab State Human Rights Commission vs Jatt Ram on 27 February, 2020
ITEM NO.3 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 5912/2012
PUNJAB STATE HUMAN RIGHTS COMMISSION Appellant(s)
VERSUS
JATT RAM & ORS. Respondent(s)
(List only C.A. Nos.5912, 6231, 6232, 6234, 6235 of 2012 before the
Ld. Registrar Court. )
WITH
C.A. No. 6232/2012 (IV)
)
C.A. No. 6235/2012 (IV)
)
C.A. No. 6234/2012 (IV)
)
C.A. No. 6231/2012 (IV)
)
Date : 27-02-2020 This appeal was called on for hearing today.
For Appellant(s)
For Respondent(s)
Mr Sanjay Bansal, Adv.
Ms Vaishali Gupta, Adv.
Mr Reepak Kansal, Adv.
Mr. G. K. Bansal, AOR
Mr. Kailas Udhavrao More, AOR
Mr Amarjeet Singh Dheman, Adv.
Mrs. K. Sarada Devi, AOR
Mr. Arun K. Sinha, AOR
Mr. Abhishek Atrey, AOR
Mr. Karan Bharihoke, AOR
Mr. Samir Ali Khan, AOR
Mr. M. Shoeb Alam, AOR
Signature Not Verified
Mr A Tewari, Adv.
Digitally signed by
Anil Laxman Pansare
Date: 2020.02.28
Ms Eliza Bar, Adv.
11:30:08 IST
Reason: Mr. Shree Pal Singh, AOR
Ms Palak Mahajan, Adv.
Ms. Diksha Rai, AOR
Mr Keshav Mohan, Adv.
Mr Prashant Kumar, Adv.
-2-
Item no.3
Mr. Santosh Kumar - I, AOR
Dr. Monika Gusain, AOR
Ms. Hemantika Wahi, AOR
M/S. Arputham Aruna And Co, AOR
Mr. Guntur Prabhakar, AOR
Mr Amit Kumar Singh, Adv.
Ms. K. Enatoli Sema, AOR
Mrs. Anil Katiyar, AOR
Mr R.K.Gupta, Adv.
Mr. Ankit Goel, AOR
Mr Siddhesh Kotwal, Adv.
Mr Divyansh Tiwari, Adv.
Ms. Astha Sharma, AOR
Mr K.V.Jagdishvaran, Adv.
Ms. G. Indira, AOR
Mr. Rohit K. Singh, AOR
Mr. Ravi Prakash Mehrotra, AOR
Mr. Chirag M. Shroff, AOR
Mr S Prabu Ramasubramanian, Adv.
Mr S Manuraj, Adv.
Mr. V. G. Pragasam, AOR
Mr Jishnu M.L., Adv.
Mrs Priyanka Prakash, Adv.
Mrs Beena Prakash, Adv.
Mr. G. Prakash, AOR
Ms Uma Prasuna Bachu, Adv.
Mr. M. Yogesh Kanna, AOR
Mr Avijit Mani Tripathi, Adv.
Mr T.K.Nayak, Adv.
Mr K.V.Kharlyngdoh, Adv.
Mr Chetan Joshi, Adv.
Mr P.S.Negi, Adv.
Mr Shaurya Sahay, Adv.
Mr. Ranjan Mukherjee, AOR
Mrs Shefali Sethi, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr Anil Kumar, Adv.
Mr. Shantanu Sagar, AOR
Mr. V. N. Raghupathy, AOR
Ms Reena Pandey, Adv.
Mr B.V.Balramdas, AOR
Mr Vikas Chaudhary, Adv.
Ms Garima Prashad, AOR
Mr T Vijaya Bhaskar Reddy, Adv.
Mr Digvijay Harichandan, Adv.
Mr G.N.Reddy,AOR
Mr Raghvendra Kumar, Adv.
Mr Anand Kr Dubey, Adv.
Mr Narendra Kumar, AOR
Ms Anupama Ngangom,Adv.
Mr Karun Sharma, Adv.
Mr Pukhrambam Ramesh Kumar, AOR
-3-
Item no.3
UPON hearing the counsel the Court made the following
O R D E R
All matters Service of alternative arrangement notice is complete on the appellant but none has entered appearance. Registry to process the matters for listing before the Hon’ble Judge in Chamber for orders.
ANIL LAXMAN PANSARE Registrar