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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)The patient, including an indigent person, once registered by the Clinical establishment, shall have the right to be treated by health care providers with patience, empathy, respect, and humanness; further, this shall mean that no one shall be subjected to any coercive healthcare intervention or subjected to discriminations and denials.