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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(1)(b) in The Punjab State Aid to Industries Rules, 1936

(b)A certified true copy of the audited accounts of the eligible unit and if the accounts have not yet been audited, a certificate from the Chartered Accountant indicating the gross value of the fixed assets of the eligible unit and its break up as indicated in column 9 of the application;