Bombay High Court
Arun Nathu Datir vs Nashik Municipal Corporation Thr Its ... on 30 March, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
Digitally signed
by ARUNA
ARUNA SANDEEP
SANDEEP TALWALKAR
TALWALKAR Date:
2026.04.02
11:10:37 +0530
.. 1 .. common order
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE AND
ABHAY J. MANTRI, JJ.
DATE : 30th MARCH, 2026 P.C. :-
1. At the time of rising at 5.45p.m., the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare Talwalkar ::: Uploaded on - 02/04/2026 ::: Downloaded on - 03/04/2026 22:09:41 ::: .. 2 .. common order copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Serial Nos. of matters on the To be listed To be listed in the Board on category 16 to 44 23/04/2026 Fresh Admission 47 to 52 24/04/2026 Fresh Admission 54 to 55 24/04/2026 Fresh Admission 57 to 59 24/04/2026 Fresh Admission 61 24/04/2026 Fresh Admission 65 24/04/2026 Fresh Admission 66 24/04/2026 Final Disposal at Admission stage 67 24/04/2026 For Admission 68 to 70 24/04/2026 Urgent Admission 72 to 76 & 78 24/04/2026 Urgent Admission 80 to 83, 85 to 87 24/04/2026 Urgent Order 88 to 106 27/04/2026 Due Admission (ABHAY J. MANTRI, J.) (RAVINDRAV. GHUGE, J.) Talwalkar ::: Uploaded on - 02/04/2026 ::: Downloaded on - 03/04/2026 22:09:41 :::