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Central Administrative Tribunal - Mumbai

Mrs Vidya Shevate vs Kendriya Vidyalaya Sangathan on 23 November, 2022

GUA. Nos.931, 933 & 934 of 2022

Central Administrative Tribunal
Mumbai Bench, Mumbai

O.A. Nos.931, 933 & 934 af 2022
Wednesday, 23" day of November, 2622

Hon' ble Mrs. Harvinder Kaur Oberoi, Member (J)

Mrs. Kavita Kharge
Aged about 50 years
W/o Suresh Kharge, R'a Srl.No. 10/1
Opp. Indrayani Vihar, Mariya Udyan,
Sant Nagar, Lohegaon Wagholl Road,
Pune 411047
Mob: 965776743 1
. Applicant in QA No. 931/2022

Mrs. Vidya Shevate
Aged about 55 years
W/o Sanjay Shevate,
Ré/a Lane No.4/1, Vimandarshan,
Sanjay Park, Airport road Pune-41 1032
Mob:- 965776743 1
.. Applicant in OA No. 933/2022

Ms. Upwala Pati!

Aged about 56 years

D/o Hanmant Rao Patil

R/a Jai Jawan Nagar,

Near Sri Krishna Mandir

YVerwada Pune-411 006

Email id [email protected]
Mob:~ 9730465943 |

. Applicant in OA No. 8934/2022

(By Mr. PJ. Prasadrao, Advocate}

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1. The Commissioner
Kendriva Vidyalaya Sangathan
18, Institutional Area,
Shaheed Jeet Singh Marg,
New Delhi-1 10016

2. Deputy Commissioner
Kendriva Vidyalaya Sangathan
Mumbai Region IIT Campus, Powal
Mumbai-400076

3, The Principal

Kendriya Vidyalaya No.1

AFS, Pune-41 1032.

.. Respondents (in all the OAs)

4, The Principal

Kendriya Vidyalaya

Haveri, Karnataka-5 84110

...Respondent (in OA No.931/2022)

4, The Principal

Kendriya Vidyalaya

Hutti, Dist-Raichur, Karnataka-584115

.. Respondent (in OA No.933/2022)

fs

The Principal
Kendriya Vidyalaya
Haveri, Karnataka-$81 110
.. Respondent (in OA No. S34/2022)

(By Dr, V.S. Masurkar, Advocate)



OA, Nos.931, 933 & $34 of 2022
ORDER(ORAL)

After some argument, counsel for the applicant seeks the leave of this Tribunal to withdraw the present OAs with liberty to file afresh with better particulars.

2. Accordingly, the OAs stand dismissed as withdrawn with liberty as aforesaid. No order an costs. Harvinidf Kant Oberoi) Member GD