Bombay High Court
Mangesh Dhondhiram Paradhi And Ors vs The Grampanchayat Office Indiranagar ... on 28 November, 2019
Author: Bharati Dangre
Bench: Pradeep Nandrajog, Bharati Dangre
(3)-WPST-26787-19.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION STAMP NO.26787 OF 2019
Mangesh Dhondiram Paradhi & Ors. ..Petitioners
Versus
The Grampanchayat Office,
Indiranagar, Tal & Dist Nashik & Ors. ..Respondents
Mr. R. N. Gite, Advocate for the Petitioners.
Mr. K. S. Thorat, AGP for Respondent Nos.4 to 10.
CORAM : PRADEEP NANDRAJOG, C.J. &
SMT. BHARATI DANGRE, J.
DATE : 28th NOVEMBER, 2019 P.C. 1] After some arguments counsel seeks leave to withdraw the Writ Petition to file a proper Writ Petition seeking appropriate reliefs and impleading such persons as Respondents qua whom Petitioners alleges jobs being offered wrongfully.
2] Granting liberty as prayed for, the Petition is dismissed as not pressed.
Balaji G. Panchal Digitally signed by Balaji G. Panchal Date: 2019.11.28 17:04:13 +0530 SMT. BHARATI DANGRE, J CHIEF JUSTICE BGP. 1 of 1