Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Odisha - Subsection Section 39(1)(a) in The Orissa Public Demands Recovery Act, 1962 (a)where the certificate is for a demand of an amount exceeding two hundred and fifty rupees for a period of six months, and