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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttarakhand - Subsection

Section 73(7) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(7)The Managing Director may incur expenditure from the "Uttarakhand Marketing Developemnt Fund" and "Kendriya Mandi Fund" on the sanctioned items of work.