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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(1)(iv) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(iv)Five Principals and five Heads of University departments as are not Deans to be nominated by rotation, in the manner prescribed by the Statutes :