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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(43) in The Port Rules for the Port of Bombay

(43)If, after being hoisted close up to the yard-arm, and afterwards lowered half-down, the pilot's signal is entirely hauled down, it indicates that the vessel is to proceed out of the Dock Channel, and will not be received into Dock that tide, unless the vessel is again signalled to at the south yard-arm.