Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] State of Tamilnadu - Section Section 21 in Tamil Nadu Court-Fees and Suits Valuation Act, 1955 21. Fee how reckoned. - The fee payable under this Act shall be determined or computed in accordance with provisions of this Chapter, Chapter VI, Chapter VIII and Schedules I and II.
