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[Cites 0, Cited by 0] [Section 1(6)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(6)(ii) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(ii)in sub-section(5), for the word "Director", the words "appropriate authority of the Gc1vernment" shall be substituted.