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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(h) in The West Bengal Valuation Board Act, 1978

(h)[ "Howrah" means Howrah as defined in the Howrah Municipal Corporation Act, 1980;] [[Clause (h) Substituted by W. B. Act 40 of 1984, which was earlier as under :