Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Vijaya Bank on 3 December, 2015
ITEM NO.76 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 4952/2015
CIT & ANR. Appellant(s)
VERSUS
VIJAYA BANK Respondent(s)
Date : 03/12/2015 This appeal was called on for hearing today.
For Appellant(s) Mr.Sumanta S.Bandyopadhyay,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on the sole respondent, but no one has entered appearance on his behalf.
Ld.counsel for the appellant shall file the statement of case within a period of 45 days.
List the matter again on 11.02.2016.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.12.03 16:55:26 TLT Reason: