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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs Vijaya Bank on 3 December, 2015

  ITEM NO.76                          REGISTRAR COURT. 2                SECTION IIIA

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. M V RAMESH

  Civil Appeal               No(s).    4952/2015

  CIT & ANR.                                                       Appellant(s)

                                                   VERSUS

  VIJAYA BANK                                                      Respondent(s)


  Date : 03/12/2015 This appeal was called on for hearing today.


  For Appellant(s)                    Mr.Sumanta S.Bandyopadhyay,Adv.
                                      Mrs. Anil Katiyar,Adv.


  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Service of notice is complete on the sole respondent, but no one has entered appearance on his behalf.

Ld.counsel for the appellant shall file the statement of case within a period of 45 days.

List the matter again on 11.02.2016.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.12.03 16:55:26 TLT Reason: