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Patna High Court - Orders

Ravikant Prasad vs The State Of Bihar on 25 July, 2022

Author: Satyavrat Verma

Bench: Satyavrat Verma

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.50555 of 2021
                     Arising Out of PS. Case No.-157 Year-2021 Thana- AURANGABAD TOWN District-
                                                        Aurangabad
                  ======================================================
                  Ravikant Prasad, Son Of Late Gahanshyam Prasad Resident Of C-68, Ag
                  Colony, P.S. - Shastri Nagar, District - Patna Presently Posted As Branch
                  Manager, Union Bank, Bihta.

                                                                               ... ... Petitioner/S
                                                      Versus
                  The State Of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :      Mr. Anuj Kumar
                  For the Opposite Party/s :      Mr. Amit Kumar Rakesh
                                                  Mr. Sanjay Kumar Singh
                                                  Mr. Binod Kumar Singh
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
                                        ORAL ORDER

3    25-07-2022

Heard learned counsel for the petitioner, learned counsel for the informant and learned APP for the State.

Put up this case along with Cr. Misc. No.44149 of 2021 (Shashi Shekhar vs. the State of Bihar) on 31.08.2022.

In the meantime, the order dated 21.06.2022 shall continue until further orders of this Court.

(Satyavrat Verma, J) vikash/-

U          T