Patna High Court - Orders
Ravikant Prasad vs The State Of Bihar on 25 July, 2022
Author: Satyavrat Verma
Bench: Satyavrat Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.50555 of 2021
Arising Out of PS. Case No.-157 Year-2021 Thana- AURANGABAD TOWN District-
Aurangabad
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Ravikant Prasad, Son Of Late Gahanshyam Prasad Resident Of C-68, Ag
Colony, P.S. - Shastri Nagar, District - Patna Presently Posted As Branch
Manager, Union Bank, Bihta.
... ... Petitioner/S
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Anuj Kumar
For the Opposite Party/s : Mr. Amit Kumar Rakesh
Mr. Sanjay Kumar Singh
Mr. Binod Kumar Singh
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CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
ORAL ORDER
3 25-07-2022Heard learned counsel for the petitioner, learned counsel for the informant and learned APP for the State.
Put up this case along with Cr. Misc. No.44149 of 2021 (Shashi Shekhar vs. the State of Bihar) on 31.08.2022.
In the meantime, the order dated 21.06.2022 shall continue until further orders of this Court.
(Satyavrat Verma, J) vikash/-
U T