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State of Tamilnadu - Section

Section 33 in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

33. kV and below 66 kV: There shall be one HT supply.

(b)for direct current (DC) Supply (Applicable to new sub-stations): Sub-stations of transmission system for 132 kV and above and sub-stations of all generating stations: There shall be two sets of batteries, each equipped with its own charger.For sub-stations below 132 kV: there shall be one set of battery and charger.
(7)Earth Fault Factor for an effectively earthed system shall be not mare than 1.4.