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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The National Capital Region Planning Board Act, 1985

(1)The functions of the Committee shall be to assist the Board in-
(a)the preparation and co-ordinated implementation of the Regional Plan and the Functional Plans; and
(b)scrutinising the Sub-Regional Plans and all Project Plans to ensure that the same are in conformity with the Regional Plan.