Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2) in Punjab Water Resources (Management and Regulation) Act, 2020 (2)Water Plan for every block shall be prepared in such manner, as may be prescribed and it shall cover all aspects of demand and supply and water for various purposes.
