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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(13) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(13)If the teacher violates the provision of either clause 7 or clause 9, he will forfeit all pay then due to him and the committee may terminate his services or dismiss him as the case may be.