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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(11) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(11)He shall guide and supervise the working of the communication Centre of the University dealing with publicity, publications, audio-visual aids, radio and University Printing Press.