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State of Punjab - Section

Section 16 in The Indian Stamp Rules, 1925

16. [ Adhesive stamp or denoting duty of four annas, etc. [Substituted by GSR 895, dated 1.10.1958.]

- Except as otherwise provided by these rules, the adhesive stamps used to denote duty shall by the requisite number of stamps bearing the words "India Revenue" and the words "Four Annas" or "Twenty-five Naye Paise" or "Two Annas" or "Fifteen Naye Paise" or "One Anna" or "Ten Naye Paise" or "Half Anna" or "Five Naye Paise".]