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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(b) in The Rabindra Bharati (Temporary Supersession) Act, 1975.

(b)[ all the powers and duties which may, under the provisions of the Act or any Statutes. Ordinances, Regulations and Rules made thereunder, be exercised and performed by the University, the Executive Council, the Academic Council and all Committees, Boards or other bodies shall be exercised by the Council to be known as the Rabindra Bharati University Council in the manner provided;] [Clause (b) substituted for the original by W.B. Act 33 of 1978.]