Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 271] [Entire Act]

State of Punjab - Subsection

Section 271(g) in Punjab Jail Manual, 1996

(g)to report any plots for the purpose of escaping or of assault or outbreak or of obtaining forbidden articles;