Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280] [Entire Act] State of Tamilnadu - Subsection Section 280(a) in Chennai City Municipal Corporation Act, 1919 (a)without the permission of the commissioner, or otherwise than in conformity with the terms of such permission, keep pigs in any part of the city;
