Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] State of Assam - Subsection Section 2(4)(d) in Assam Industries (Sales Tax Concessions) Act, 1986 (d)The Assam Purchase Tax Act, 1967 (Assam Act XIX of 1967).