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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Madhya Pradesh - Subsection

Section 102(2)(m) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(m)the form in which, the time by which and the manner in which statistics, return, particulars or statements shall be submitted to the State Government under Section 76.