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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2)(b) in The M.P. Home Guards Act, 1947

(b)The exercise by the Commandant-General or the Commandant or other officer of the Home Guards of the powers conferred on District Superintendents of Police [Madhya Pradesh] [Substituted by M.P. Act No. 23 of 1958.];