Section 7(2) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972
(2)The price so fixed shall be published [* * *] [The words 'before such date and omitted by U.P. Act 16 of 1973, Section 2.] in such manner as the State Government may direct, [and shall not be reduced] [Substituted by U.P. Act 16 of 1973, Section 2 for the words 'and shall not be altered'.] during the year to which it relates.
