Section 2(c) in Tamil Nadu Delimitation Commission Act, 2017
(c)"local body" means,-(i)a village panchayat, panchayat union or district panchayat Tamil Nadu Act constituted under the Tamil Nadu Panchayats Act, 1994(21 of 1994).(ii)a town panchayat or municipality constituted under the Tamil Nadu District Municipalities Act, 1920(5 of 1920) and(iii)a municipal corporation established under any law for the time being in force;
