Madhya Pradesh High Court
Basant Kumar Gupta vs The State Of Madhya Pradesh on 25 June, 2018
1 WP-11740-2018
The High Court Of Madhya Pradesh
WP-11740-2018
(BASANT KUMAR GUPTA Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 25-06-2018
Shri R.S. Tiwari, learned counsel for the petitioner.
Heard on the question of admission.
Admit.
Issue notice to the respondents on payment of process fee within
seven days.
(RAVI SHANKAR JHA) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
sj
Digitally signed by SUSHEEL
KUMAR JHARIYA
Date: 2018.06.27 12:05:46 -07'00'