Himachal Pradesh High Court
Dinesh Chona vs . Om Parkash on 18 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Dinesh Chona vs. Om Parkash .
RSA No. 183 of 2022 18.07.2022 Present Mr. Nimish Gupta, Advocate for the appellant .
RSA No. 183 of 2022 Notice be issued to respondents No. 1 to 5, returnable on 24.08.2022, on taking steps within a week.
CMP No. 9490 of 2022 Notice in the aforesaid terms. In the meantime, the parties are directed to maintain status quo-qua the nature and possession of the suit property.
(Sandeep Sharma) Judge July 18, 2022 (subhash) ::: Downloaded on - 19/07/2022 20:03:15 :::CIS