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State of Tamilnadu - Section

Section 1 in Land Acquisition (Tamil Nadu Amendment) Act, 1980

1. Short title, extent and commencement.

(1)This Act may be called the Land Acquisition (Tamil Nadu Amendment) Act, 1980.
(2)It extends to the whole of the State of Tamil Nadu.
(3)Section 2 shall be deemed to have come into force on the 20th day of January 1967.