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State of Odisha - Section

Section 13 in Madhu Babu Pension Yojana Rules, 2008

13.

Applications sanctioned/rejected/clarification sought for by the Sub-Collector shall be returned to the Block Development Officer concerned who in turn shall also maintain Registers in Form No.MBPY-II (with attested photo copy pasted) and clarify the queries of the Sub-Collector and resubmit for sanction/rejection within seven days.