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State of Bihar - Section

Section 12 in Bihar State University (Constituent Colleges) Service Commission Act, 1987

12. Annual Report.

- It will be the duty of the Commission to submit an annual report to the Chancellor with copies to the Universities in connection with the action taken in respect of teachers or officers and the University concerned, will place it before the Syndicate at its next meeting. The University, in such cases in which Commission's recommendations have not been accepted will forward reasons for non-acceptance to the Chancellor who will forward the same to the State Government for being placed before the Legislature.