Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2)(d) in Assam Panchayat (Constitution) Rules, 1995

(d)For lottery of seats for women reservation, the representative of all recognized regional and national political parties shall be taken into confidence.