Jharkhand High Court
Megha Engineering And ... vs The State Of Jharkhand Through Its ... on 10 August, 2018
Author: Amitav K. Gupta
Bench: Amitav K. Gupta
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 306 of 2018
MEGHA ENGINEERING AND INFRASTRUCTRURES LTD. having its Registered
Office at S-2, Technocrat Industrial Estate, Bangalore, P.O. & P.S. Balanagar,
Hyderabad 500037, District Hyderabad, State Telangana and its Regional
Office presently H.No. 105, Latma Road, Bosco Nagar Road No.1, Near Durga
Mandir, Bosco Nagar, Hesag, P.O. & P.S. Hatia, Ranchi-834003 (Jharkhand),
through its Associate General Manager Mr. Rakesh Ranjan, son of Shri
Jagannath Surekha, aged about 49 years, resident of Ratnapriya Apartment,
6E, 6th Floor, Singh More, Latma Road, Hatia, Ranchi, P.O. & P.S. Hatia, Ranchi
... Petitioner
-Versus-
1. The State of Jharkhand through its Secretary, Department of Energy,
Project Building, Dhurwa, P.O. & P.S. Dhurwa, Ranchi-834004, District-
Ranchi
2. Jharkhand Urja Sanchar Nigam Limited through its Managing Director
having his office at Engineering Building, HEC, Dhurwa, P.O. & P.S.
Dhurwa, Ranchi-834004 ... Respondents
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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE AMITAV K. GUPTA
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For the Petitioner : Mr. M.S. Mittal, Sr. Advocate For the Respondent-State : Mr. Atanu Banerjee, G.A. For Respondent No.2 : Mr. Navin Kumar, Sr. Standing Counsel Mr. Amit Sinha, Advocate
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03/ Dated : 10th August, 2018 Oral Order Per D.N. Patel A.C.J.
1. This Civil Miscellaneous Petition has been preferred for restoration of W.P.(T) No. 2392 of 2018, which was dismissed for want of removal of the office defect.
2. Having heard learned counsels for both the sides and looking to the reasons stated in this Civil Miscellaneous Petition, we hereby recall the order passed by this Court dated 15th May, 2018 in W.P.(T) No. 2392 of 2018. The said writ petition is restored to its original file with the same number.
3. The office defect in the writ petition will be removed within a period of one week from today.
-2-4. Registry is directed to enlist W.P.(T) No. 2392 of 2018 under the heading for "Admission" on 27th August, 2018.
5. This Civil Miscellaneous Petition is, therefore, allowed and disposed of.
(D.N. Patel, A.C.J.) (Amitav K. Gupta, J.) Ajay/