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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The Bist Industrial Corporation, Limited (Acquisition of Undertaking) Act, 1970

(3)Subject to the control of the State Government the Collector may take all necessary steps for securing possession of all properties which have been vested in it under Section 3, and in particular, may authorised the use of such force as may be necessary.