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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(3) in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

(3)The consumers shall maintain their apparatus and power lines at all times conforming to Central Electricity Authority (Measures relating to Safety and Electricity Supply), 2010 as amended from time to time and these shall be suitable for connection to distribution system in a safe and reliable manner.